Raj Pal Singh vs Dy. Director Of Consolidation And ...
2014 Latest Caselaw 4522 ALL

Citation : 2014 Latest Caselaw 4522 ALL
Judgement Date : 19 August, 2014

Allahabad High Court

Raj Pal Singh vs Dy. Director Of Consolidation And ... on 19 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 32932 of 2014
 

 
Petitioner :- Raj Pal Singh
 
Respondent :- Dy. Director Of Consolidation And 4 Others
 
Counsel for Petitioner :- Sheo Ram Singh,Shashank Shekhar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 19.8.2014

SKS

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