Jai Prakash Dubey vs State Of U.P. & Others
2014 Latest Caselaw 4420 ALL

Citation : 2014 Latest Caselaw 4420 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Jai Prakash Dubey vs State Of U.P. & Others on 14 August, 2014

Bench: Rakesh Tiwari, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 413 of 2011
 

 
Appellant :- Jai Prakash Dubey
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Rameshwar Nath,Dhirendra Kumar Dwivedi,Dilip Kumar Upadhyay,Sushil Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Akhtar Husain Khan,J.

As prayed by learned standing counsel, three weeks further and no more time is granted to file counter affidavit.

List thereafter.

Order Date :- 14.8.2014

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