Pradeep Kumar & Others vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 4419 ALL

Citation : 2014 Latest Caselaw 4419 ALL
Judgement Date : 14 August, 2014

Allahabad High Court

Pradeep Kumar & Others vs Dy. Director Of Consolidation, ... on 14 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 59129 of 2010
 

 
Petitioner :- Pradeep Kumar & Others
 
Respondent :- Dy. Director Of Consolidation, Kanpur Nagar & Others
 
Counsel for Petitioner :- Ashish Srivastava,M.P. Pandey,S.P. Srivastava,Sharad Chandra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Steps have been taken. Office to proceed.

Order Date :- 14.8.2014

SKS

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