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Nem Singh vs State Of U.P. & Ors.
2014 Latest Caselaw 4416 ALL

Citation : 2014 Latest Caselaw 4416 ALL
Judgement Date : 14 August, 2014

Allahabad High Court
Nem Singh vs State Of U.P. & Ors. on 14 August, 2014
Bench: Rakesh Tiwari, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 995 of 2010
 

 
Appellant :- Nem Singh
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Appellant :- Ashok Kumar Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri Ashok Kumar Verma, learned counsel for the appellant.

List after two weeks.  

Order Date :- 14.8.2014

RU

 

 

 
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