Citation : 2014 Latest Caselaw 4413 ALL
Judgement Date : 14 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL DEFECTIVE No. - 1138 of 2001 Appellant :- Balbeer And Others Respondent :- State Of U.P. And Another Counsel for Appellant :- Madan Mohan,Anil Babu Hon'ble Rajes Kumar,J.
Hon'ble Om Prakash-VII,J.
Learned counsel for the appellants states that on similar circumstances the delay in other connected appeals has been condoned by this Court on 7.2.2013 in First Appeal Defective No. 1145 of 2001. The copy of the same has been produced before us.
Cause shown is sufficient. The delay is condoned. The application is allowed.
Office is directed to give regular number to this appeal.
Order Date :- 14.8.2014
OP
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