Siya Sharan Yadav & Others vs D.D.C. & Others
2014 Latest Caselaw 4401 ALL

Citation : 2014 Latest Caselaw 4401 ALL
Judgement Date : 13 August, 2014

Allahabad High Court

Siya Sharan Yadav & Others vs D.D.C. & Others on 13 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 1198 of 2004
 

 
Petitioner :- Siya Sharan Yadav & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- Sankatha Rai,Dr Vinod Kumar Rai,Pradeep Kumar Rai,Vijay Kumar Rai
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,M.D. Singh Shekher,P.N. Kushwaha,R.D. Tiwari,S.K. Srivastava,Suresh Kushwaha
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up tomorrow in the additional cause list.

Order Date :- 13.8.2014

SKS

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