Tiju vs Addl. Distt. Magistrate /D.D.C. ...
2014 Latest Caselaw 4399 ALL

Citation : 2014 Latest Caselaw 4399 ALL
Judgement Date : 13 August, 2014

Allahabad High Court

Tiju vs Addl. Distt. Magistrate /D.D.C. ... on 13 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 37700 of 2013
 

 
Petitioner :- Tiju
 
Respondent :- Addl. Distt. Magistrate /D.D.C. Basti And 12 Ors.
 
Counsel for Petitioner :- S.N. Yadav
 
Counsel for Respondent :- C.S.C.,S.K. Tiwari
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 13.8.2014

SKS

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