Harish Chandra And Others vs The Joint Director Of ...
2014 Latest Caselaw 4395 ALL

Citation : 2014 Latest Caselaw 4395 ALL
Judgement Date : 13 August, 2014

Allahabad High Court

Harish Chandra And Others vs The Joint Director Of ... on 13 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 2594 of 2013
 

 
Petitioner :- Harish Chandra And Others
 
Respondent :- The Joint Director Of Consolidation And Others
 
Counsel for Petitioner :- A.K. Singh,Shyam Dhar Gupta
 
Counsel for Respondent :- C.S.C.,P.K. Verma
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of learned counsel for the respondents.

Order Date :- 13.8.2014

SKS

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