M/S. Express Food Services And ... vs Union Of India And 3 Others
2014 Latest Caselaw 4392 ALL

Citation : 2014 Latest Caselaw 4392 ALL
Judgement Date : 13 August, 2014

Allahabad High Court

M/S. Express Food Services And ... vs Union Of India And 3 Others on 13 August, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 42147 of 2014
 

 
Petitioner :- M/S. Express Food Services And Another
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Prakash Padia
 
Counsel for Respondent :- Vivek Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

Put up tomorrow i.e. 14.8.2014.

Order Date :- 13.8.2014

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