Satyapal Saini vs Ravi Bagga And Another
2014 Latest Caselaw 4391 ALL

Citation : 2014 Latest Caselaw 4391 ALL
Judgement Date : 13 August, 2014

Allahabad High Court

Satyapal Saini vs Ravi Bagga And Another on 13 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1204 of 2014
 

 
Appellant :- Satyapal Saini
 
Respondent :- Ravi Bagga And Another
 
Counsel for Appellant :- Nipun Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Civil Misc. Delay Condonation Application.

Issue notice to the respondents.

Order Date :- 13.8.2014

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