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The Commissioner Commercial Tax, ... vs S/S S.K. Jain & Sons
2014 Latest Caselaw 4385 ALL

Citation : 2014 Latest Caselaw 4385 ALL
Judgement Date : 13 August, 2014

Allahabad High Court
The Commissioner Commercial Tax, ... vs S/S S.K. Jain & Sons on 13 August, 2014
Bench: Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SALES/TRADE TAX REVISION No. - 2112 of 2008
 

 
Applicant :- The Commissioner Commercial Tax, U.P. Lucknow
 
Opposite Party :- S/S S.K. Jain & Sons
 
Counsel for Applicant :- S.C.
 

 
Hon'ble Dr. Satish Chandra,J.

The case is adjourned on the request of Sri Bharat Ji Agarwal, learned Senior Advocate, counsel for the assessee.

List in the next cause list.

Order Date :- 13.8.2014

pp/

 

 

 
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