Kali Charan & Others vs D.D.C. & Others
2014 Latest Caselaw 4383 ALL

Citation : 2014 Latest Caselaw 4383 ALL
Judgement Date : 13 August, 2014

Allahabad High Court

Kali Charan & Others vs D.D.C. & Others on 13 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 
Case :- WRIT - B No. - 27097 of 2008
 
Petitioner :- Kali Charan & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- Sushil Kumar Sharma,Saurabh Srivastava,Sunil Kumar
 
Counsel for Respondent :- C.S.C.,Arvind Kumar Srivastava,Awanish Kumar Srivastava,Pramod Kr.Sinha,S.K. Tyagi,S.R. Kushwaha,Sanjay Kumar Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

Rejoinder affidavit filed today is taken on record.

Heard counsel for the parties on the correction application filed in court today.

The application is allowed. Necessary corrections may be made during the course of the day. Office is also directed to allot a number to the correction application.

Order Date :- 13.8.2014

SKS

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