Abhairaj And Others vs Dy. Director Of Consolidation ...
2014 Latest Caselaw 4382 ALL

Citation : 2014 Latest Caselaw 4382 ALL
Judgement Date : 13 August, 2014

Allahabad High Court

Abhairaj And Others vs Dy. Director Of Consolidation ... on 13 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 32099 of 2012
 

 
Petitioner :- Abhairaj And Others
 
Respondent :- Dy. Director Of Consolidation Alld. And Others
 
Counsel for Petitioner :- Ashish Kumar Srivastava,Ashok Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ram Surat Patel,Vishal Khandelwal
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow.

Order Date :- 13.8.2014

SKS

Download the LatestLaws.com Mobile App