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G.S. Mahavidyalaya vs Chief Controller, Revenue ...
2014 Latest Caselaw 4377 ALL

Citation : 2014 Latest Caselaw 4377 ALL
Judgement Date : 13 August, 2014

Allahabad High Court
G.S. Mahavidyalaya vs Chief Controller, Revenue ... on 13 August, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 34485 of 2014
 

 
Petitioner :- G.S. Mahavidyalaya
 
Respondent :- Chief Controller, Revenue Authority And Another
 
Counsel for Petitioner :- S.K. Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed, list in the next cause list.

Interim order, if any, granted earlier is extended till the next date of listing.

Order Date :- 13.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

 

 

 
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