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Sanjay Mohan Tripathi And Another vs High Court Of Judicature At ...
2014 Latest Caselaw 4271 ALL

Citation : 2014 Latest Caselaw 4271 ALL
Judgement Date : 11 August, 2014

Allahabad High Court
Sanjay Mohan Tripathi And Another vs High Court Of Judicature At ... on 11 August, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 41520 of 2014
 

 
Petitioner :- Sanjay Mohan Tripathi And Another
 
Respondent :- High Court Of Judicature At Allahabad Thr. R.G.And 3 Others
 
Counsel for Petitioner :- Santosh Kumar Tripathi
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, put up this matter tomorrow, as fresh.

Order Date :- 11.8.2014

M.A.A.

(Dinesh Maheshwari,J.)      ( S. K. Singh, J.)

 

 

 
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