Ram Kuwar And Another vs D.D.C. And 2 Ors.
2014 Latest Caselaw 4265 ALL

Citation : 2014 Latest Caselaw 4265 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

Ram Kuwar And Another vs D.D.C. And 2 Ors. on 11 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 40055 of 2014
 

 
Petitioner :- Ram Kuwar And Another
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Ramesh Chandra Tiwari
 
Counsel for Respondent :- C.S.C .,J.P.S. Jadaun
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard learned counsel for the petitioner.

Judgment is reserved.

The counsel for the petitioner is at liberty to file written argument as also furnish, list of judgment he seeks to rely upon within 48 hours.

Order Date :- 11.8.2014

SKS

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