Citation : 2014 Latest Caselaw 4262 ALL
Judgement Date : 11 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL DEFECTIVE No. - 161 of 2014 Appellant :- Priyanka Sharma Respondent :- Piyush Counsel for Appellant :- Pankaj Goswami Hon'ble Rajes Kumar,J.
Hon'ble Om Prakash-VII,J.
Sri Lalit Srivastava, Advocate, has put in appearance on behalf of sole respondent. As prayed, a week's time is allowed to file counter affidavit.
List in the next cause list.
Order Date :- 11.8.2014
OP
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