Smt. Kiran Alias Suman Devi Paswan vs Shiv Charan Paswan
2014 Latest Caselaw 4260 ALL

Citation : 2014 Latest Caselaw 4260 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

Smt. Kiran Alias Suman Devi Paswan vs Shiv Charan Paswan on 11 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 231 of 2014
 

 
Appellant :- Smt. Kiran Alias Suman Devi Paswan
 
Respondent :- Shiv Charan Paswan
 
Counsel for Appellant :- Arjun Singh Yadav
 
Counsel for Respondent :- Vipin Chandra Panday
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Both, husband and wife came together in the Court and appeared before us. Both admitted that they are living happily and peacefully without any problem.

List on 10th November, 2014. Till the next date of listing, interim order shall continue.

Order Date :- 11.8.2014

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