Saurabh Gupta vs D.D.C., Lalitpur And Another
2014 Latest Caselaw 4257 ALL

Citation : 2014 Latest Caselaw 4257 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

Saurabh Gupta vs D.D.C., Lalitpur And Another on 11 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 39133 of 2014
 

 
Petitioner :- Saurabh Gupta
 
Respondent :- D.D.C., Lalitpur And Another
 
Counsel for Petitioner :- H.M.B. Sinha
 
Counsel for Respondent :- Ray Sahab Yadav,Surendra K. Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up tomorrow.

Order Date :- 11.8.2014

SKS

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