Smt.Rajkali vs Addl.Commissioner-Ii And 4 ...
2014 Latest Caselaw 4254 ALL

Citation : 2014 Latest Caselaw 4254 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

Smt.Rajkali vs Addl.Commissioner-Ii And 4 ... on 11 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 41341 of 2014
 

 
Petitioner :- Smt.Rajkali
 
Respondent :- Addl.Commissioner-Ii And 4 Others
 
Counsel for Petitioner :- Jai Singh,Shashi Nandan
 
Counsel for Respondent :- C.S.C.,Ravi Shanker Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

Connect and list alongwith WP No. 42874 of 2012; Amar Nath and another Vs. Upper Ayukt (1st), and others.

Order Date :- 11.8.2014

SKS

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