Arun Kumar Singh vs State Of U.P.And Another
2014 Latest Caselaw 4252 ALL

Citation : 2014 Latest Caselaw 4252 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

Arun Kumar Singh vs State Of U.P.And Another on 11 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 41357 of 2014
 

 
Petitioner :- Arun Kumar Singh
 
Respondent :- State Of U.P.And Another
 
Counsel for Petitioner :- Sharad Chandra Upadhyay
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Prayer is for a direction to declare the result of the Departmental Promotion Committee which is said to have taken place on 15.6.2013.

Petitioner has filed varioius correspondences which are of July, 2014 and therefore, the court expects that very shortly final outcome will be there.

As prayed, put up this matter on 26th August, 2014, as fresh.

Order Date :- 11.8.2014

M.A.A.

(Dinesh Maheshwari,J.) ( S. K. Singh, J.)

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