Citation : 2014 Latest Caselaw 4249 ALL
Judgement Date : 11 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 41529 of 2014 Petitioner :- Ompal Malik And 3 Others Respondent :- Smt. Neelam Ragav And 5 Others Counsel for Petitioner :- Amit Saxena Counsel for Respondent :- Rajesh Kumar Singh Hon'ble Abhinava Upadhya,J.
Sri Rajesh Kumar Singh, learned counsel has put in appearance on behalf of respondent no.6.
Issue notice to respondent nos.1 to 5 returnable at an early date for which learned counsel for the petitioners will take steps within a week.
The respondents may file counter affidavit within one month.
List thereafter.
Order Date :- 11.8.2014
SKM
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