C/M S.G.B. U.M.V. And Another vs State Of U.P. And 10 Others
2014 Latest Caselaw 4248 ALL

Citation : 2014 Latest Caselaw 4248 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

C/M S.G.B. U.M.V. And Another vs State Of U.P. And 10 Others on 11 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 31647 of 2014
 

 
Petitioner :- C/M S.G.B. U.M.V. And Another
 
Respondent :- State Of U.P. And 10 Others
 
Counsel for Petitioner :- R.P. Yadav
 
Counsel for Respondent :- C.S.C.,R.C. Upahdyaya
 

 
Hon'ble Anjani Kumar Mishra,J.

Steps have been taken. Office to proceed.

Order Date :- 11.8.2014

SKS

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