Trilok Kapoor vs U.P. Avas Avam Vikas Parishad And 2 ...
2014 Latest Caselaw 4245 ALL

Citation : 2014 Latest Caselaw 4245 ALL
Judgement Date : 11 August, 2014

Allahabad High Court

Trilok Kapoor vs U.P. Avas Avam Vikas Parishad And 2 ... on 11 August, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 374 of 2014
 

 
Appellant :- Trilok Kapoor
 
Respondent :- U.P. Avas Avam Vikas Parishad And 2 Ors.
 
Counsel for Appellant :- Krishna Mohan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

List after four weeks. Office is directed to give fresh report about the service of notice on the respondents.

Till the next date of listing, interim order shall continue.

Order Date :- 11.8.2014

Download the LatestLaws.com Mobile App