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Girish Chandra vs State Of U.P. & 4 Others
2014 Latest Caselaw 4229 ALL

Citation : 2014 Latest Caselaw 4229 ALL
Judgement Date : 8 August, 2014

Allahabad High Court
Girish Chandra vs State Of U.P. & 4 Others on 8 August, 2014
Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 40204 of 2014
 

 
Petitioner :- Girish Chandra
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- T.K. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Learned Standing Counsel has accepted notice for the respondent Nos.1 to 4.

Let the learned counsel for the petitioner will serve a copy of the writ petition on the learned counsel for the High Court who shall receive on behalf of the respondent no.6.

All the respondents shall file their counter affidavit within three weeks.

List thereafter.

Order Date :- 8.8.2014

Ajay

 

 

 
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