Sanjeev Kumar And Anr. vs The State Of U.P And Anr.
2014 Latest Caselaw 4224 ALL

Citation : 2014 Latest Caselaw 4224 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

Sanjeev Kumar And Anr. vs The State Of U.P And Anr. on 8 August, 2014

Bench: Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- U/S 482/378/407 No. - 5361 of 2013
 

 
Applicant :- Sanjeev Kumar And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Alok Kr Misra
 
Counsel for Opposite Party :- Govt. Advocate,Abdul Alim Khan
 

 
Hon'ble Imtiyaz Murtaza,J.

(C.M.Appl. No.67389 of 2014)

Application is rejected.

Order Date :- 8.8.2014

Shahnaz

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