Commissioner, Commercial Tax, ... vs M/S Baburam Rajendra Kumar Adhti, ...
2014 Latest Caselaw 4222 ALL

Citation : 2014 Latest Caselaw 4222 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

Commissioner, Commercial Tax, ... vs M/S Baburam Rajendra Kumar Adhti, ... on 8 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION No. - 454 of 2014
 

 
Applicant :- Commissioner, Commercial Tax, U.P., Lucknow
 
Opposite Party :- M/S Baburam Rajendra Kumar Adhti, Bulandshahar
 
Counsel for Applicant :- S. C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri B.K. Pandey, learned standing counsel for the applicant.

As per office report notice has been issued in 17th July, 2014.

Office may submit report with regard to the service of notice.

List in the next cause list.

Order Date :- 8.8.2014

MT**

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