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Sukhdev Singh And 3 Ors. vs D.M. And 2 Ors.
2014 Latest Caselaw 4221 ALL

Citation : 2014 Latest Caselaw 4221 ALL
Judgement Date : 8 August, 2014

Allahabad High Court
Sukhdev Singh And 3 Ors. vs D.M. And 2 Ors. on 8 August, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36083 of 2014
 

 
Petitioner :- Sukhdev Singh And 3 Ors.
 
Respondent :- D.M. And 2 Ors.
 
Counsel for Petitioner :- Ravi Prakash Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned standing counsel has obtained instructions in pursuance of the order dated 16.7.2014. A copy of the same is taken on record and a copy of the same has also been given to the counsel for the petitioner, who may examine the same and then make his submission on the next date fixed.

Put up this case as fresh on 13.8.2014.

Order Date :- 8.8.2014

SKS

 

 

 
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