Dharm Bir vs Civil Judge (Sr.Div.),Sant Kabir ...
2014 Latest Caselaw 4219 ALL

Citation : 2014 Latest Caselaw 4219 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

Dharm Bir vs Civil Judge (Sr.Div.),Sant Kabir ... on 8 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41232 of 2014
 

 
Petitioner :- Dharm Bir
 
Respondent :- Civil Judge (Sr.Div.),Sant Kabir Nagar And Another
 
Counsel for Petitioner :- Atul Kumar
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to respondent no.2 returnable at an early date.

Learned counsel for the petitioner will take steps for service of notice upon respondent no.2 within a week.

List after service of notice.

Order Date :- 8.8.2014

SKM

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