Case :- Company Application No. - ... vs Unknown
2014 Latest Caselaw 4216 ALL

Citation : 2014 Latest Caselaw 4216 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

Case :- Company Application No. - ... vs Unknown on 8 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- COMPANY APPLICATION No. - 17 of 1998
 

 
Applicant :- In The Matter Of M/S B.M.P. Leasing And Finance Co. Ltd.
 
Counsel for Applicant :- O.L. B.K.L. Srivastava,O.L. O.P.Sharma,Pranjal Mehrotra
 
Counsel for Opposite Party :- A.P.Misra,A.K.Misra,P.K. Ganguly,U.K. Misra
 

 
Hon'ble Surya Prakash Kesarwani,J.

List has been revised. Non one appear neither the Official Liquidator nor the counsel for the Official Liquidator. Sri Rajeev Gaur holding brief of Sri P.K. Ganguli appears for ex-director, namely, Gopal Ji and Sunil Kumar.

Sri Varchaswa Bajpayee appears for Munu Lal Jaiswal, Ex-Director of the company who has filed winding up petition.

Since no one apears for the Official Liquidator and as such the case is passed over.

List in the next cause list.

Order Date :- 8.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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