Resham Kumari And Anr. vs D.D.C. And Others
2014 Latest Caselaw 4214 ALL

Citation : 2014 Latest Caselaw 4214 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

Resham Kumari And Anr. vs D.D.C. And Others on 8 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35849 of 1994
 

 
Petitioner :- Resham Kumari And Anr.
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- V.K. Singh,B.D. Mandhyan,Jai Narain,S.C. Mandhyan,S.K. Singh,Satish Mandhyan
 
Counsel for Respondent :- L.S. Srivastava,Anupam Kulshreshtha,Ayub Khan,Prakash Gupta,Prakash Shukla,S. Srivastava,S.C.Gupta,Sanjay Srivastava,Sc,Y.S. Bhora
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up in the additional cause list on 11th August, 2014.

Order Date :- 8.8.2014

SKS

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