Ram Kewal (Deceased) And 2 Others vs Ram Pher And 4 Others
2014 Latest Caselaw 4210 ALL

Citation : 2014 Latest Caselaw 4210 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

Ram Kewal (Deceased) And 2 Others vs Ram Pher And 4 Others on 8 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41227 of 2014
 

 
Petitioner :- Ram Kewal (Deceased) And 2 Others
 
Respondent :- Ram Pher And 4 Others
 
Counsel for Petitioner :- P.P.Chaudhary
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up Monday i.e., 11.8.2014 as fresh.

Order Date :- 8.8.2014

SKM

Download the LatestLaws.com Mobile App