Dukhaharan vs Phool Chand And 2 Others
2014 Latest Caselaw 4202 ALL

Citation : 2014 Latest Caselaw 4202 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

Dukhaharan vs Phool Chand And 2 Others on 8 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2018 of 2014
 

 
Petitioner :- Dukhaharan
 
Respondent :- Phool Chand And 2 Others
 
Counsel for Petitioner :- Ganesh Shankar Srivastava,Ashwini Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 8.8.2014

SKM

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