Vinod Mahajan vs Ashraf Ulla Khan And Another
2014 Latest Caselaw 4198 ALL

Citation : 2014 Latest Caselaw 4198 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

Vinod Mahajan vs Ashraf Ulla Khan And Another on 8 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41256 of 2014
 

 
Petitioner :- Vinod Mahajan
 
Respondent :- Ashraf Ulla Khan And Another
 
Counsel for Petitioner :- Rajesh Gupta
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents returnable at an early date.

Learned counsel for the petitioner will take steps for service of notice upon the respondents within a week.

List after service of notice.

Order Date :- 8.8.2014

SKM

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