Shri Pati Singh vs Vijay Lal And 5 Others
2014 Latest Caselaw 4197 ALL

Citation : 2014 Latest Caselaw 4197 ALL
Judgement Date : 8 August, 2014

Allahabad High Court

Shri Pati Singh vs Vijay Lal And 5 Others on 8 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41236 of 2014
 

 
Petitioner :- Shri Pati Singh
 
Respondent :- Vijay Lal And 5 Others
 
Counsel for Petitioner :- Sanjay Kumar Singh,Ramesh Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Tuesday, i.e., 12.8.2014 as fresh.

Order Date :- 8.8.2014

SKM

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