Citation : 2014 Latest Caselaw 4147 ALL
Judgement Date : 7 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- MISC. BENCH No. - 5369 of 2012 Petitioner :- Dr. Fatima Rizvi @ Smt. Fatima Taqvi Respondent :- State Of U.P.Throu Prin. Secy. Deptt.Of Home Lko.And Ors. Counsel for Petitioner :- R.B.S.Rathaur,Alok Singh Counsel for Respondent :- G.A.,Mohd.Islam Khan Hon'ble Ravindra Singh,J.
Hon'ble Vishnu Chandra Gupta,J.
Heard learned counsel for the petitioner and learned A.G.A.
Order reserved.
Order Date :- 7.8.2014
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