Shivendu Alias Vibhumani Tiwari ... vs State Of U.P. And Another
2014 Latest Caselaw 4143 ALL

Citation : 2014 Latest Caselaw 4143 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

Shivendu Alias Vibhumani Tiwari ... vs State Of U.P. And Another on 7 August, 2014

Bench: Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- CRIMINAL REVISION No. - 3861 of 2005
 

 
Revisionist :- Shivendu Alias Vibhumani Tiwari And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Ashok Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Ranjana Pandya,J.

None appears on behalf of the revisionists even in the revised list.

The revision has not yet been admitted and is pending since 2005.

Accordingly, the revision is dismissed for non-prosecution.

Order Date :- 7.8.2014

Sazia

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