Citation : 2014 Latest Caselaw 4138 ALL
Judgement Date : 7 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 35269 of 2014 Petitioner :- Dharma Nath And Another Respondent :- D.D.C., Siddharth Nagar And Another Counsel for Petitioner :- Dinesh Sengar Counsel for Respondent :- C. S. C. Hon'ble Anjani Kumar Mishra,J.
Put up on 11.8.2014 as unlisted.
Order Date :- 7.8.2014
SKS
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!