Sandeep Pal vs Civil Judge (S.D), Jaunpur And ...
2014 Latest Caselaw 4134 ALL

Citation : 2014 Latest Caselaw 4134 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

Sandeep Pal vs Civil Judge (S.D), Jaunpur And ... on 7 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41033 of 2014
 

 
Petitioner :- Sandeep Pal
 
Respondent :- Civil Judge (S.D), Jaunpur And Another
 
Counsel for Petitioner :- Prem Shankar Mishra
 

 
Hon'ble Abhinava Upadhya,J.

Connect this petition with Writ Petition No. 2012 of 2014 (Rinku Pal Vs. Sandeep Lal and others).

Sri Rajesh Kumar Pal, learned counsel has accepted notice on behalf of respondent no.2. He prays for and is allowed three weeks time to file counter affidavit.

List the matter after three weeks.

Order Date :- 7.8.2014

SKM

Download the LatestLaws.com Mobile App