In The Matter Of M/S Gati Ltd. vs M/S Equiplus (India) Exports Pvt. ...
2014 Latest Caselaw 4127 ALL

Citation : 2014 Latest Caselaw 4127 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

In The Matter Of M/S Gati Ltd. vs M/S Equiplus (India) Exports Pvt. ... on 7 August, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- COMPANY PETITION No. - 43 of 2013
 

 
Petitioner :- In The Matter Of M/S Gati Ltd.
 
Respondent :- M/S Equiplus (India) Exports Pvt. Ltd
 
Counsel for Petitioner :- Vivek Saran
 
Counsel for Respondent :- Saurabh Srivastava
 

 
Hon'ble Surya Prakash Kesarwani,J.

Learned counsel for the petitioner prays for and is granted three weeks' further time to file rejoinder affidavit.

List in the week commencing 1st September, 2014.

Order Date :- 7.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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