Surendra Singh vs U.P. State Electricity Board ...
2014 Latest Caselaw 4125 ALL

Citation : 2014 Latest Caselaw 4125 ALL
Judgement Date : 7 August, 2014

Allahabad High Court

Surendra Singh vs U.P. State Electricity Board ... on 7 August, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 40915 of 2014
 

 
Petitioner :- Surendra Singh
 
Respondent :- U.P. State Electricity Board Lucknow And 5 Others
 
Counsel for Petitioner :- Satyendra Narayan Singh
 
Counsel for Respondent :- A.K. Saxena
 

 
Hon'ble Abhinava Upadhya,J.

Sri A.K.Saxena, learned counsel has accepted notice on behalf of respondents no.1 to 4. He is allowed one month time to file counter affidavit.

So far as the issuance of notice to respondent nos. 5 and 6 is concerned, the same shall be considered after filing of the counter affidavit.

List after one month.

Order Date :- 7.8.2014

SKM

Download the LatestLaws.com Mobile App