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Rakesh vs State
2014 Latest Caselaw 4121 ALL

Citation : 2014 Latest Caselaw 4121 ALL
Judgement Date : 7 August, 2014

Allahabad High Court
Rakesh vs State on 7 August, 2014
Bench: Arun Tandon, Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1445 of 1994
 

 
Appellant :- Rakesh
 
Respondent :- State
 
Counsel for Appellant :- Sk Srivastava
 
Counsel for Respondent :- Aga
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

Office report dated 6.8.2014 indicates that compliance report from the Chief Judicial Magistrate,  Farrukhabad has not been received. 

Let a reminder be sent to the Chief Judicial Magistrate, Farrukhabad to submit his compliance report positively by 28.8.2014 when the matter is listed next.

List on 28.8.2014.

Order Date :- 7.8.2014

RU

 

 

 
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