Ravi Yadav And Another vs Up Sanchalak And Others
2014 Latest Caselaw 4106 ALL

Citation : 2014 Latest Caselaw 4106 ALL
Judgement Date : 6 August, 2014

Allahabad High Court

Ravi Yadav And Another vs Up Sanchalak And Others on 6 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26474 of 2009
 

 
Petitioner :- Ravi Yadav And Another
 
Respondent :- Up Sanchalak And Others
 
Counsel for Petitioner :- Anil Kumar Singh,Aradhana Chauhan,Gaurav Pratap Singh,R.S.Yadav,Roshan Kumar Singh
 
Counsel for Respondent :- C.S.C.,S.K.Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

List after three weeks.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 6.8.2014

SKS

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