Phiri And Others vs State Of U.P. And Others
2014 Latest Caselaw 4104 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 
Civil Misc. Withdrawal Application No.248548 of 2014.
 
IN
 

 
Case :- WRIT - C No. - 50097 of 2011
 
Petitioner :- Phiri And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Pankaj Dubey,Amit Rai,P K Rai,S.K. Jaiswal
 
Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Heard learned counsel for the applicant.

This application has been filed for withdrawing the writ petition. 

The application is allowed as there is no opposition to the same.

The writ petition is dismissed as withdrawn in relation to the petitioner no.6 only.

Order Date :- 6.8.2014

Ajay

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Case :- WRIT - C No. - 50097 of 2011

Petitioner :- Phiri And Others

Respondent :- State Of U.P. And Others

Counsel for Petitioner :- Pankaj Dubey,Amit Rai,P K Rai,S.K. Jaiswal

Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh

Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Dismissed as withdrawn in relation to the petitioner no.6 only.

For order see order of date passed on Civil Misc. Withdrawal Application No.248548 of 2014.

Order Date :- 6.8.2014

Ajay