Anil Shah vs State Of U.P. And Another
2014 Latest Caselaw 4098 ALL

Citation : 2014 Latest Caselaw 4098 ALL
Judgement Date : 6 August, 2014

Allahabad High Court

Anil Shah vs State Of U.P. And Another on 6 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 40711 of 2014
 

 
Petitioner :- Anil Shah
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Yogesh Agrawal,Rajesh Kumar Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Suspension order refers to a report of the District Collector dated 25.6.2014.

Learned Standing Counsel is directed to produce copy of the report dated 25.6.2014 of the District Collector.

Put up this matter on 12th August, 2014, as fresh.

Order Date :- 6.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J. )

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