Anil Garg vs State Of U.P.And 2 Others
2014 Latest Caselaw 4089 ALL

Citation : 2014 Latest Caselaw 4089 ALL
Judgement Date : 6 August, 2014

Allahabad High Court

Anil Garg vs State Of U.P.And 2 Others on 6 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 40473 of 2014
 

 
Petitioner :- Anil Garg
 
Respondent :- State Of U.P.And 2 Others
 
Counsel for Petitioner :- Arun Kumar Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Supplimentary affidavit filed today is taken on record.

Argument has been advanced on the basis of the Proviso 2(A) of Rule 351 A of Civil Services Regulations . Submission is that petitioner stood retired on 31.8.2013 and charge is of July, 2009.

Learned Standing Counsel is to obtain instruction and place before this court the correct and complete fact on the next date.

Let the matter be posted, as fresh, on 13th August, 2014.

Order Date :- 6.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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