Smt. Krishna Uttam And Another vs State Of U.P. Thru Secy. And 3 ...
2014 Latest Caselaw 4088 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 
Civil Misc. Withdrawal Application No.249013 of 2014.
 
IN
 

 
Case :- WRIT - C No. - 51339 of 2013
 

 
Petitioner :- Smt. Krishna Uttam And Another
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Anil Kumar Pandey
 
Counsel for Respondent :- C.S.C.,M.C. Chaturvedi
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Heard learned counsel for the applicants.

This application has been filed for withdrawing the writ petition.

The application is allowed as there is no opposition to the same. 

The writ petition is dismissed as withdrawn.

Order Date :- 6.8.2014

Ajay

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Case :- WRIT - C No. - 51339 of 2013

Petitioner :- Smt. Krishna Uttam And Another

Respondent :- State Of U.P. Thru Secy. And 3 Others

Counsel for Petitioner :- Anil Kumar Pandey

Counsel for Respondent :- C.S.C.,M.C. Chaturvedi

Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Dismissed as withdrawn.

For order, see order of date passed on Civil Misc. Withdrawal Application No.249013 of 2014.

Order Date :- 6.8.2014

Ajay