B.I.F.R. New Delhi vs M/S B.P.L. Display Devices ...
2014 Latest Caselaw 4084 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- MISC. COMPANY APPLICATION No. - 1 of 2008
 

 
Applicant :- B.I.F.R. New Delhi
 
Opposite Party :- M/S B.P.L. Display Devices Ltd.Erstwhile Uptron C.P.T. Ltd)
 
Counsel for Applicant :- O.L.U.S. Patole,Ashok Mehta,J.K. Mishra,Manvendra Singh,N.L. Tripathi,Namit Srivastava,O.L. O.P. Sharma,R.P. Agrawal,Raj Nath N.Shukla,Rakesh Kr. Singh,Raunak Chaturvedi,Sushmita Banerjee
 
Counsel for Opposite Party :- A.P. Paul,Ajay P. Paul,Aman Mehrotra,Amitabh Agarwal,Ashish Kumar,Ashok Bhatnagar,B.B. Paul,B.K. Pandey,B.N. Chaturvedi,Dr. Rakesh Kr. Singh,J.P. Singh,K.N. Mishra,M.P. Sarraf,Mohit Singh,Nishant Mishra,P.K. Dixit,P.K. Sinha,Piyush Agarwal,Rajiv Shukla,S.C.,S.K. Mishra,S.R.Gupta,Saurabh Srivastava,Shahid Masud,Shyam Narain,Sudhansu Narain,Sushmita Banerji,Syed Sajid Ali,V.M. Zaidi,Vipin Sinha,Yatindra
 

 
Hon'ble Surya Prakash Kesarwani,J.

Heard Sri R.N. Shukla, learned counsel for the Official Liquidator has filed a O.L. Report(Judl) No. 220 of 2014, dated 6th August, 2014 .

Sri Gagan Mehta, learned counsel for the applicant Gulf Petroenergy  Pvt. Ltd., New Delhi  prays for and is granted a week's time to file objection to the aforesaid O.L. Report.

List in the next cause list.

O.L. Report (Judl) No. 220 of 2014 shall be considered on the next date of listing.

Order Date :- 6.8.2014

Mukesh

(Surya Prakash Kesarwani,J. )