Ram Autar vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 4083 ALL

Citation : 2014 Latest Caselaw 4083 ALL
Judgement Date : 6 August, 2014

Allahabad High Court

Ram Autar vs Dy. Director Of Consolidation, ... on 6 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 10102 of 2011
 

 
Petitioner :- Ram Autar
 
Respondent :- Dy. Director Of Consolidation, Bareilly Camp & Others
 
Counsel for Petitioner :- Shiv Krishna Bahadur
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Perused the office report dated 19.3.2012. However, in the interest of justice, learned counsel for the petitioner may again take steps to serve respondent no. 3.

Steps be taken within 15 days by registered post AD.

Order Date :- 6.8.2014

SKS

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