Deep Chandra & Another vs The Dy. Director Of ...
2014 Latest Caselaw 4079 ALL

Citation : 2014 Latest Caselaw 4079 ALL
Judgement Date : 6 August, 2014

Allahabad High Court

Deep Chandra & Another vs The Dy. Director Of ... on 6 August, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 20448 of 2006
 

 
Petitioner :- Deep Chandra & Another
 
Respondent :- The Dy. Director Of Consolidation, Aamgarh & Others
 
Counsel for Petitioner :- Arvind Kumar Singh,Suresh Chandra Verma
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,R.N. Singh,Raj Karan Yadav,Rameshwar Nath,Randhir Jain,V.K. Chandel,V.K.S. Chandel
 

 
Hon'ble Anjani Kumar Mishra,J.

List after three weeks.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 6.8.2014

SKS

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